SATISH KUMAR MITTAL, DAYA CHAUDHARY

147 recorded High Court judgment(s) · 2008–2012

Courts

Disposal nature

Recent judgments

• COURT ON ITS OWN MOTION v. R.N. PARSHER AND ORS. — Punjab & Haryana High Court (2012-09-07)
• SAMPURAN SINGH ETC. v. STATE OF PUNJAB — Punjab & Haryana High Court (2009-03-20)
• AMAR SINGH AND ORS. v. STATE OF PB. — Punjab & Haryana High Court (2009-03-20)
• RANJIT SINGH v. MOHINDER SINGH AND ORS — Punjab & Haryana High Court (2009-03-17)
• HARISH v. STATE OF HY. — Punjab & Haryana High Court (2009-03-16)
• RAJU @ RAM TIRATH v. STATE OF HARYANA — Punjab & Haryana High Court (2009-03-16)
• RAJU v. STATE OF HARYANA — Punjab & Haryana High Court (2009-03-16)
• HARI DASS v. STATE OF HARYANA — Punjab & Haryana High Court (2009-03-09)
• HARI DASS S/O BHAGWAN DASS v. STATE OF HARYANA — Punjab & Haryana High Court (2009-03-09)
• GURDEV RAM v. STATE OF PB. — Punjab & Haryana High Court (2009-03-06)