SATISH KUMAR MITTAL,. AUGUSTINE GEORGE MASIH

91 recorded High Court judgment(s) · 2008–2010

Courts

Disposal nature

Recent judgments

• ANKIT KUMAR v. STATE OF PUNJAB & ORS. — Punjab & Haryana High Court (2010-09-13)
• RAM SARUP ALIAS CHHIPA v. STATE OF HARYANA — Punjab & Haryana High Court (2010-09-13)
• RAKESH v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2010-09-13)
• IMPROVEMENT TRUST, ROPAR v. AZAD SINGH AND OTHERS — Punjab & Haryana High Court (2008-09-23)
• IMPROVEMENT TRUST, ROPAR v. SIMARJIT KAUR AND ORS. — Punjab & Haryana High Court (2008-09-23)
• JAIPAL SINGH v. STATE OF HRY. & ORS. — Punjab & Haryana High Court (2008-09-23)
• M/S JAGATJIT INDUSTRIES LTD. v. PUNJAB POLLUTION CONTROL BOARD AND ORS — Punjab & Haryana High Court (2008-09-02)
• SURENDER SINGH HOODA v. STATE OF HY. — Punjab & Haryana High Court (2008-08-25)
• H C ARORA v. STATE OF PUNJAB — Punjab & Haryana High Court (2008-08-25)
• JAISHREE BINDAL AND ORS. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2008-08-22)