SATISH KUMAR MITTAL,. ARVIND KUMAR

64 recorded High Court judgment(s) · 2011–2011

Courts

Disposal nature

Recent judgments

• JINDO BAI @ JOGINDER KAUR AND ORS., v. SANTOKH SINGH AND ORS, — Punjab & Haryana High Court (2011-11-08)
• JAGMOHAN SINGH v. AMRIT KAUR AND ORS. — Punjab & Haryana High Court (2011-10-20)
• JAI PARKASH v. STATE BANK OF INDIA AND ORS — Punjab & Haryana High Court (2011-10-19)
• GURMIT KAUR AND ORS v. GURBACHAN SINGH — Punjab & Haryana High Court (2011-10-18)
• BHAGWANT KAUR DEOL & ANR v. PUNJAB & SIND BANK & ORS — Punjab & Haryana High Court (2011-10-12)
• GURJINDER SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2011-09-29)
• DAYA RAM ETC. v. STATE OF HARYANA ETC. — Punjab & Haryana High Court (2011-09-29)
• SADARAM v. STATE OF HARYANA ETC. — Punjab & Haryana High Court (2011-09-29)
• BALWANT SINGH v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2011-09-29)
• BALBIR KAUR @ DALBIR KAUR AND ORS. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2011-09-29)