SATISH KUMAR MITTAL,. AMOL RATTAN SINGH

735 recorded High Court judgment(s) · 2012–2023

Courts

Disposal nature

Recent judgments

• SHANTI LAL SETHIA v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2023-08-24)
• ANUJ KUMAR & ANR v. STATE OF PUNJAB & ANR — Punjab & Haryana High Court (2018-08-14)
• VANDANA v. STATE OF HARYANA AND ANR — Punjab & Haryana High Court (2015-12-14)
• SUDHIR SINGH & ORS v. STATE OF HARYANA & ANR — Punjab & Haryana High Court (2015-12-14)
• RAJ KUMAR v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2015-12-14)
• MEGH NATH & ORS v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2015-12-14)
• ANJU BALA AND ORS v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2015-12-14)
• SURENDER AND ANR v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2015-12-14)
• PREM CHAND v. UNION OF INDIA AND ORS. — Punjab & Haryana High Court (2014-10-07)
• NARENDER KUMAR GANERIWAL v. HUDA AND ANR — Punjab & Haryana High Court (2014-04-28)