SATISH K. AGNIHOTRI, RAJESHWAR LAL JHANWAR

25 recorded High Court judgment(s) · 2010–2010

Courts

Disposal nature

Recent judgments

• AMRIT LAL RATHORE and ANR. v. M.P.E.B. and ANR. — Chhattisgarh High Court (2010-02-09)
• VINOD KUMAR BAGDE v. KAMINI — Chhattisgarh High Court (2010-02-01)
• SMT.YASHOWANTI PRADHAN AND OTHERS v. ORIENTAL INSURANCE COMPANY LTD. — Chhattisgarh High Court (2010-01-29)
• SURENDRI BAI AND OTHERS v. SEWALAL PRADHAN AND OTHERS — Chhattisgarh High Court (2010-01-28)
• VINOD KUMAR AGRAWAL v. P.V.S.BEEDIES PRIVATE LTD. — Chhattisgarh High Court (2010-01-27)
• S.L.UPLANJHIWAR v. RAVI BHUSHAN AND OTHERS — Chhattisgarh High Court (2010-01-22)
• KHEMRAJ KESHARWANI v. RAJ KUMARI and ORS. — Chhattisgarh High Court (2010-01-22)
• SUNITA VAISHNAV v. CHETANDEV VAISHNAV — Chhattisgarh High Court (2010-01-22)
• SIYA RAM and ORS. v. S.SANYASI RAO and ORS. — Chhattisgarh High Court (2010-01-21)
• MOTILAL AND ANOTHER v. SANAT KUMAR SONKAR — Chhattisgarh High Court (2010-01-20)