LexSATISH K. AGNIHOTRI, R. SUDHAKAR
27 recorded High Court judgment(s) · 2014–2014
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 27 |
Disposal nature
| DISMISSED | 10 |
| DISPOSED OF | 10 |
| DISMISSED FOR NON-PROSECUTION | 3 |
| DISMISSED AS WITHDRAWAL | 3 |
| DISMISSED FOR NOT PRESSED | 1 |
Recent judgments
- DR.N.RAMAMOORTHY v. THE AUTHORIZED OFFICER, — Madras High Court (2014-02-07)
- THE SECRETARY TO GOVERNMENT v. R.PUSHPAM — Madras High Court (2014-02-07)
- THE SECRETARY v. K.KAVITHA — Madras High Court (2014-02-07)
- P.K.V. PANNEER, v. THE ADDITIONAL DIRECTOR, — Madras High Court (2014-02-07)
- THE SECRETARY v. MRS. SOPHIA — Madras High Court (2014-02-07)
- THE DIRECTOR GENERAL OF v. SAKTHIVEL, — Madras High Court (2014-02-07)
- THE SECRETARY v. R.MURALIDHARAN — Madras High Court (2014-02-07)
- G. MAHAMUNI, v. THE DISTRICT COLLECTOR — Madras High Court (2014-02-06)
- SINGARAJ v. THE DISTRICT COLLECTOR, — Madras High Court (2014-02-06)
- SMT.P. LATHA v. THE DISTRICT COLLECTOR AND — Madras High Court (2014-02-06)