LexSATISH K. AGNIHOTRI, R.S. SHARMA
253 recorded High Court judgment(s) · 2011–2013
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 253 |
Disposal nature
| DISMISSED | 147 |
| ALLOWED | 47 |
| DISPOSED OFF | 22 |
| NON PROSECUTION | 10 |
| WITHDRAWN | 10 |
| PARTLY ALLOWED | 8 |
| D.F.D.(DISSMISSED ON DEFAULT) | 4 |
| DISMISSED FOR NON-COMPLYING CONDITIONAL ORDER | 2 |
Recent judgments
- MANHARAN DEWANGAN v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2013-09-13)
- Khubu Ghasiya v. State Of Chhattisgarh — Chhattisgarh High Court (2013-09-13)
- Manoj Kumar Chelak v. Balram Sahu And Ors. — Chhattisgarh High Court (2013-09-12)
- HEERA SINGH v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2013-09-12)
- Smt. Ratna Bose aich v. Ravindra Nath Bose — Chhattisgarh High Court (2013-09-11)
- M/S SURANA BROTHERS AND ANOTHER v. VIDEOCON INTERNATIONAL LTD. — Chhattisgarh High Court (2013-09-10)
- BANWARI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2013-09-10)
- SUNIL SINHA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2013-09-10)
- RAM SAI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2013-09-10)
- TARUN JALCHHATRI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2013-09-09)