SATISH K. AGNIHOTRI, PRASHANT KUMAR MISHRA

29 recorded High Court judgment(s) · 2001–2012

Courts

Disposal nature

Recent judgments

• UNION OF INDIA and ORS. v. SATISH KUMAR AGRAWAL — Chhattisgarh High Court (2012-09-19)
• REVP/2/2010 of Vs — Chhattisgarh High Court (2010-03-12)
• VISHNU DHIWAR AND ANOTHER v. RANJIT SINGH AND OTHERS — Chhattisgarh High Court (2010-02-24)
• RAM BAI v. JAGDISH PRASAD YADAV — Chhattisgarh High Court (2010-01-18)
• SMT PEELABAI CHOUHAN v. VIJAY CHOUHAN AND OTHERS — Chhattisgarh High Court (2010-01-14)
• VIJAY KUMAR v. V.K.SINGH AND ANOTHER — Chhattisgarh High Court (2010-01-14)
• JAIRAM CHAKRADHARI v. NANDKUMAR MATWARE and ORS. — Chhattisgarh High Court (2010-01-13)
• URVASHI BAI and OTHERS v. MOHD. KAISHAR and OTHERS — Chhattisgarh High Court (2010-01-13)
• SMT LATA @ SANTOSHI v. KAMTA PRASAD — Chhattisgarh High Court (2010-01-13)
• SMT.RAMPYARI BAI and ORS. v. PREETAM SINGH and ORS. — Chhattisgarh High Court (2010-01-12)