SATISH K. AGNIHOTRI, NAWAL KISHORE AGARWAL

37 recorded High Court judgment(s) · 2009–2009

Courts

Disposal nature

Recent judgments

• DHANESHWARI BAI AND OTHERS v. SANTOSH JAIN AND ANOTHER — Chhattisgarh High Court (2009-12-08)
• TETAKI BAI SAHU and ORS. v. SUKHRAM NISHAD and ORS. — Chhattisgarh High Court (2009-12-07)
• RAM NARAYAN SINGH v. THE DIVISIONAL MANAGER AND ANR. — Chhattisgarh High Court (2009-12-03)
• SMT.SHAHJABIN TABASSUM and ORS. v. PREMCHAND VERMA and ORS. — Chhattisgarh High Court (2009-12-03)
• RATURAM AND ANOTHER v. INDRAJEET SINGH RADHAWA AND OTHERS — Chhattisgarh High Court (2009-12-03)
• MCC/540/2009 of Vs — Chhattisgarh High Court (2009-12-02)
• KISHAN KUMAR MANIKPURI v. CHUNNILAL AGRAWAL AND OTHERS — Chhattisgarh High Court (2009-12-02)
• RAMESH KUMAR AGARWAL v. THE NEW INDIA INSURANCE AND ANOTHER — Chhattisgarh High Court (2009-12-02)
• BHAJAN AGRAWAL v. DEPUTY AREA MANAGER, SECL AND OTHERS — Chhattisgarh High Court (2009-12-01)
• DASHARATH v. SUKHRAM SAHU AND OTHERS — Chhattisgarh High Court (2009-12-01)