LexSATISH K. AGNIHOTRI
33,747 recorded High Court judgment(s) · 1970–2020
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 33747 |
Disposal nature
| DISMISSED | 16010 |
| DISPOSED OFF | 10681 |
| ALLOWED | 5529 |
| WITHDRAWN | 570 |
| NON PROSECUTION | 381 |
| D.F.D.(DISSMISSED ON DEFAULT) | 208 |
| PARTLY ALLOWED | 134 |
| INFRUCTUOUS | 103 |
Recent judgments
- MAHANT TARAN DAS ACHARYA SRI RAMSWARUP v. BUDHRAM AND OTHERS — Chhattisgarh High Court (2020-01-28)
- SHOEB QAZI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2019-08-22)
- Uttam Singh Rajput v. Branch Manager The Oriental Insu. Comp. Ltd. and Ors. — Chhattisgarh High Court (2019-06-24)
- STATE OF CHHATTISGARH v. DEENBANDHU SAHU — Chhattisgarh High Court (2019-06-17)
- X v. State Of Chhattisgarh — Chhattisgarh High Court (2019-04-15)
- SMT. SHOBHA AGRAWAL v. CHHATTISGARH KSHETRIYA GRAH NIRMAN SAHAKARI SAMITI — Chhattisgarh High Court (2019-04-10)
- MU.PARWATI AND ANOTHER v. BUDHU AND OTHERS — Chhattisgarh High Court (2019-03-14)
- RAMAPATI PATHAK v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2018-09-19)
- A.H.KALLU v. C.S.I.D.C. and ORS. — Chhattisgarh High Court (2016-08-24)
- Manrakhan Lal Nishad v. The Chairman/managing Director M.p. Audogik Vikashand Ors. — Chhattisgarh High Court (2013-09-10)