SATISH K. AGNIHOTRI

218 recorded High Court judgment(s) · 2005–2012

Courts

Disposal nature

Recent judgments

• JANLU RAM YADAV AND OTHERS v. AMRIK SINGH AND OTHERS — Chhattisgarh High Court (2012-10-10)
• DR. G.S. KHATRI v. STATE OF CHHATTISGARH AND ORS. — Chhattisgarh High Court (2010-02-22)
• RAJESH AGRAWAL v. UNION OF INDIA and ORS. — Chhattisgarh High Court (2007-12-04)
• RAJENDRA SULTANIA v. INDIAN OIL CORPORATION LTD. and ORS. — Chhattisgarh High Court (2007-12-04)
• KU. BHARTI BANPURIYA v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2007-09-27)
• AMRAPALI SAHAKARI GRIH NIRMAN SANSTHA v. STATE OF CHHATTISGARH AND OTHERS — Chhattisgarh High Court (2007-07-31)
• M/S ARUN AGRICULTURE v. SHYAM LAL PATEL AND OTHERS — Chhattisgarh High Court (2007-05-07)
• SMT MANJU THAKUR AND OTHERS v. MANARAM AND OTHERS — Chhattisgarh High Court (2007-05-07)
• IN THE MATTER OF SHRI SHEETAL SINGH v. ASSTT.REGI.CO.OP.SOCIETIES AND ORS. — Chhattisgarh High Court (2006-12-12)
• THE NEW INDIA INSURANCE COMPANY LTD. v. KESHAV @ KESHO AND OTHERS — Chhattisgarh High Court (2006-12-12)