SATISH CHANDRA SHARMA,V SRISHANANDA

280 recorded High Court judgment(s) · 2018–2021

Courts

Karnataka High Court

280

DISMISSED	156
DISPOSED	48
ALLOWED	38
Remanded	17
Dismissed for Non-Prosecution	13
Partly Allowed	6
Dismissal for Non Compliance of Office Objections	1
ALLOWED AND REMANDED	1

HASSAN THERMAL POWER PVT LTD v. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED — Karnataka High Court (2021-08-13)
HASSAN THERMAL POWER PVT LTD v. STATE OF KARNATAKA — Karnataka High Court (2021-08-13)
SRI.M.SHANTHIKUMAR v. THE MANAGEMENT OF BEML LTD. — Karnataka High Court (2021-07-16)
M/S. MARMON FOOD AND BEVERAGE TECHNOLOGIES INDIA v. THE INCOME TAX OFFICER — Karnataka High Court (2021-04-09)
THE COMMISSIONER OF INCOME-TAX v. M/S.GE INDIA TECHNOLOGY — Karnataka High Court (2021-04-09)
M/S. MARMON FOOD AND BEVERAGE TECHNOLOGIES INDIA v. THE INCOME TAX OFFICER — Karnataka High Court (2021-04-09)
M/S. MARMON FOOD AND BEVERAGE TECHNOLOGIES INDIA v. THE INCOME TAX OFFICER — Karnataka High Court (2021-04-09)
M/S. MARMON FOOD AND BEVERAGE TECHNOLOGIES INDIA v. THE INCOME TAX OFFICER — Karnataka High Court (2021-04-09)
M/S. MARMON FOOD AND BEVERAGE TECHNOLOGIES INDIA v. THE INCOME TAX OFFICER — Karnataka High Court (2021-04-09)
THE COMMISSIONER OF INCOME-TAX v. M/S.GE INDIA TECHNOLOGY — Karnataka High Court (2021-04-09)