SATISH CHANDRA SHARMA,SURAJ GOVINDARAJ
123 recorded High Court judgment(s) · 2021–2021
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| Karnataka High Court | 123 |
Disposal nature
| DISMISSED | 74 |
| DISPOSED | 32 |
| Dismissed for Non-Prosecution | 11 |
| ALLOWED | 5 |
| Remanded | 1 |
Recent judgments
- SRI GURU SIDDESHWARA VIDYA v. THE STATE OF KARNATAKA — Karnataka High Court (2021-07-30)
- SHRI. S THIMMARAJU v. THE DEPUTY DIRECTOR — Karnataka High Court (2021-05-04)
- C MAHADESH @ AVVA MAHADESH v. THE DEPUTY DIRECTOR — Karnataka High Court (2021-05-04)
- SHRI R K NAYAK v. REGISTRAR — Karnataka High Court (2021-05-04)
- M/S JSW STEEL LIMITED v. DEPUTY DIRECTOR — Karnataka High Court (2021-05-04)
- SHRI M JAYARAM v. REGISTRAR — Karnataka High Court (2021-05-04)
- MRS KANCHANA L RAO v. DIRECTORATE OF ENFORCEMENT — Karnataka High Court (2021-05-04)
- SHRI C DEVARAJU v. THE DEPUTY DIRECTOR — Karnataka High Court (2021-05-04)
- M/S JSW STEEL LIMITED v. DEPUTY DIRECTOR, DIRECTORATE OF ENFORCEMENT — Karnataka High Court (2021-05-04)
- MR. DYANI ANTONY PAUL v. UNION OF INDIA — Karnataka High Court (2021-05-04)
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