SATISH CHANDRA SHARMA,SACHIN SHANKAR MAGADUM

255 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• M/S R K GRANITES v. THE SECRETARY — Karnataka High Court (2021-08-31)
• C K RAVINDRANATH v. STATE OF KARNATAKA — Karnataka High Court (2021-08-31)
• SMT G S CHITRA NAGARAJ v. STATE OF KARNATAKA — Karnataka High Court (2021-08-31)
• M/S SRINIVASA STONE CRUSHER v. STATE OF KARNATAKA — Karnataka High Court (2021-08-31)
• SHRI ARUN HADLI v. STATE OF KARNATAKA — Karnataka High Court (2021-08-31)
• SHANKAR v. THE STATE OF KARNATAKA — Karnataka High Court (2021-08-31)
• THE COMMISSIONER OF CUSTOMS v. M/S. JSW STEEL LTD., — Karnataka High Court (2021-08-31)
• GURUNATH VADDE v. STATE OF KARNATAKA — Karnataka High Court (2021-08-30)
• SRI. NARENDRA SHETTY v. UNION OF INDIA — Karnataka High Court (2021-08-30)
• MS. SWATHI DAMODHAR v. STATE OF KARNATAKA — Karnataka High Court (2021-08-30)