SATISH CHANDRA SHARMA,RAVI V HOSMANI

23 recorded High Court judgment(s) · 2019–2021

Courts

Disposal nature

Recent judgments

• THE STATE OF KARNATAKA v. SRI K KALAIAH — Karnataka High Court (2021-06-10)
• THE STATE OF KARNATAKA v. YOGESH NAIK — Karnataka High Court (2021-06-04)
• PRINCIPAL COMMISSIONER OF INCOME TAX - 7 v. M/S UNIVERSAL POWER TRANSFORMERS PVT LTD — Karnataka High Court (2021-06-04)
• SRI A S SIDDARAJU v. STATE OF KARNATAKA — Karnataka High Court (2021-06-03)
• SRI S P RANGARAJU v. THE STATE OF KARNATAKA — Karnataka High Court (2021-06-03)
• K GANESH v. STATE OF KARNATAKA — Karnataka High Court (2021-06-03)
• S MANJULA v. THE STATE OF KARNATAKA — Karnataka High Court (2021-06-03)
• PRINCIPAL COMMISSIONER OF INCOME TAX-5 v. M/S. NADATHUR ESTATES PVT. LTD., — Karnataka High Court (2021-06-03)
• SRI. H C HONNESHAPPA v. THE PRINCIPAL SECRETARY TO GOVERNMENT — Karnataka High Court (2021-06-03)
• INITIATIVES FOR DEVELOPMENT FOUNDATION v. DEPUTY COMMISSIONER OF INCOME TAX — Karnataka High Court (2021-06-03)