SATISH CHANDRA SHARMA,R. NATARAJ

486 recorded High Court judgment(s) · 2019–2021

Courts

Karnataka High Court

486

DISMISSED	282
DISPOSED	100
ALLOWED	83
REJECTED	9
Partly Allowed	7
Dismissed for Non-Prosecution	4
Remanded	1

SHRI V SELVARAJ v. THE DEPUTY COMMISSIONER OF INCOME — Karnataka High Court (2021-08-19)
SRI S MURTHY v. THE SPECIAL BOARD KARNATAKA LEGISLATIVE ASSEMBLY SECRETARIAT — Karnataka High Court (2021-08-13)
WIPRO LIMITED v. THE ADDITIONAL COMMISSIONER OF INCOME TAX — Karnataka High Court (2021-08-03)
THE NODAL OFFICER v. M/S RAJAMANE AND HEGDE — Karnataka High Court (2021-07-23)
M N DEVARAJ v. STATE OF KARNATAKA — Karnataka High Court (2021-07-23)
NARASEGOWDA L v. STATE OF KARNATAKA — Karnataka High Court (2021-07-23)
THE PR.COMMISSIONER OF INCOME TAX CIT(A) v. M/S. STERLING COMMERCE SOLUTIONS INDIA PVT LTD — Karnataka High Court (2021-07-23)
B N SESHADRI v. STATE OF KARNATAKA — Karnataka High Court (2021-07-23)
SRI K C MUDDAIAH v. THE STATE OF KARNATAKA — Karnataka High Court (2021-07-23)
M/S MANIPAL ACADEMY OF HIGHER EDUCATION v. THE STATE OF KARNATAKA — Karnataka High Court (2021-07-23)