SATISH CHANDRA SHARMA (ACJ),SACHIN SHANKAR MAGADUM

170 recorded High Court judgment(s) · 2019–2021

Courts

Disposal nature

Recent judgments

• MRS CHYTRA ARUN KUMAR v. THE COMMISSIONER — Karnataka High Court (2021-10-08)
• SRI. PRAKASH. C. M. v. THE STATE OF KARNATAKA — Karnataka High Court (2021-10-08)
• SRI C PATALAPPA v. JOINT DIRECTOR OF MINES AND GEOLOGY — Karnataka High Court (2021-10-08)
• GURUBASAPPA PAVADEPPA KARKI v. THE STATE OF KARNATAKA — Karnataka High Court (2021-10-08)
• JAYAPRAKASH SHETTY v. STATE OF KARNATAKA — Karnataka High Court (2021-10-07)
• SRI K S ARAVIND v. STATE OF KARNATAKA — Karnataka High Court (2021-10-07)
• VISWAPRIYA INVESTORS AND DEPOSITORS WELFARE ASSOCIATION KARNATAKA v. STATE OF KARNATAKA — Karnataka High Court (2021-10-07)
• NORTH KANARA DISTRICT FOREST LAND RIGHTS v. THE STATE OF KARNATAKA — Karnataka High Court (2021-10-07)
• SMT USHA M SHETTY v. STATE OF KARNATAKA — Karnataka High Court (2021-10-05)
• SRI A C SHIVALINGE GOWDA v. THE STATE OF KARNATAKA — Karnataka High Court (2021-10-05)