SATISH CHANDRA SHARMA,A.RAJASHEKER REDDY

855 recorded High Court judgment(s) · 2021–2022

Courts

Telangana High Court

855

DISMISSED	435
DISPOSED OF NO COSTS	225
ALLOWED NO COSTS	60
DISMISSED AS INFRUCTUOUS	49
WITHDRAWN	46
DISMISSED AS NON PROSECUTION	13
PARTLY ALLOWED NO COSTS	6
CLOSED NO COSTS	5

C.Sriramulu and 16 Others v. Mr. P. Somesh Kumar I.A.S and 4 others — Telangana High Court (2022-04-26)
M/s CSR Infratech India Pvt Ltd., v. M/s CSR-RAAM (Joint Ventures) — Telangana High Court (2022-02-22)
M/s CSR Infratech India Pvt. Ltd v. M/s CSR- RAAM (Joint Venture)And 3 Others — Telangana High Court (2022-02-22)
Cargill India Pvt. Ltd., v. Krishnapatnam Port Company Ltd. and Another — Telangana High Court (2022-01-24)
The District Educational Officer, v. R.Ravindra Reddy, — Telangana High Court (2021-12-20)
The District Educational Officer v. K.Srinivas Reddy — Telangana High Court (2021-12-20)
The District Educational Officer, v. M. Satyanarayana, — Telangana High Court (2021-12-20)
M RAJENDER v. Smt. R. Ranjeev Acharya, I.A.S — Telangana High Court (2021-12-20)
The District Educational Officer v. Kandi Srinivas Reddy — Telangana High Court (2021-12-20)
District Educational Officer v. N V KRISHNA REDDY and 56 Others — Telangana High Court (2021-12-20)