SATISH CHANDRA SHARMA

43 recorded High Court judgment(s) · 2022–2022

Courts

Telangana High Court

DISMISSED	12
DISPOSED OF NO COSTS	12
DISMISSED AS NON PROSECUTION	10
DISPOSED OF AS INFRUCTUOUS	6
ALLOWED NO COSTS	3

B.Lakshman, v. The District Registrar, Stamps and Registration, — Telangana High Court (2022-04-06)
Y.Rajender v. The Joint Collector, Ranga Reddy District at Hyderabad — Telangana High Court (2022-04-06)
Lakkakula Sadguru, v. The Assistant Commissioner, — Telangana High Court (2022-04-06)
Akkem yadagiri, v. The Commissioner of Land Reforms AND Urban Land - — Telangana High Court (2022-04-06)
A.P.State Ex.Servicemen Welfare Association v. State of A.P., Rep. by its District Collector, — Telangana High Court (2022-04-06)
Mohd.Sadullah, v. Joint Collector, Ranga Reddy District — Telangana High Court (2022-04-06)
The Charminar Co.operative Urban Bank Ltd., rep., by its v. The Chairman, A.P.Co.operative Tribunal, — Telangana High Court (2022-04-06)
Md.Yousuf Miya v. Presiding Officer, — Telangana High Court (2022-04-06)
Gunde Samaiah, v. The Revenue Divisional Officer, — Telangana High Court (2022-04-06)
K.PURUSHOTHAM,HYDERABAD. v. THE CHAIRMAN, HYDERABAD. — Telangana High Court (2022-04-06)