SATHYA NARAYANA PRASAD, V. LAKSHMINARAYANAN

41 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• A.RAZALIKHAN v. Nurselvi — Madras High Court (2024-05-30)
• THE SUB REGISTRAR v. SUBRAMANI — Madras High Court (2024-05-30)
• M/S. RECO PROCESS PUMPS v. M/S. TANGEDCO — Madras High Court (2024-05-29)
• BHANUMATHI v. KAMARAJ — Madras High Court (2024-05-29)
• M.GULSHAN BEE, v. THE COMMISSIONER — Madras High Court (2024-05-29)
• S.SYED ABBAS, v. DEPUTY GENERAL MANAGER(TECH), — Madras High Court (2024-05-29)
• D.VENKATARAMANAN v. THE DISTRICT COLLECTOR — Madras High Court (2024-05-29)
• MR.VETRIVEL, v. THE DIRECTOR OF TOWN AND COUNTRY PLANNING, — Madras High Court (2024-05-29)
• M.JOTHI EDISON v. THE INDIAN BANK — Madras High Court (2024-05-29)
• N.SOMASUNDARAM v. THE AUTHORISED OFFICER — Madras High Court (2024-05-29)