SATHYA NARAYANA PRASAD

3,978 recorded High Court judgment(s) · 2021–2025

Courts

Madras High Court

3978

DISPOSED OF	1295
CLOSED	456
ALLOWED	449
DISMISSED AS INFRUCTUOUS	443
ORDERED	416
WITHDRAWN DISMISSED	333
DISMISSED	292
DISMISSED FOR NON-PROSECUTION	199

HMTD Engineering Pvt. Ltd., v. Shri Dr.K.Senthil Raj, — Madras High Court (2025-04-30)
SARAVANAN v. THE COMMISSIONER — Madras High Court (2025-04-30)
DHANAM SEKAR v. THE BLOCK DEVELOPMENT OFFICER — Madras High Court (2025-04-30)
M.PRAKASH v. THE DISTRICT COLLECTOR — Madras High Court (2025-04-30)
A.Kowsalya, v. State of Tamil Nadu, — Madras High Court (2025-04-30)
A.BALAJI v. THE COMMISSIONER — Madras High Court (2025-04-29)
D.UTHIRAVEL v. THE MEMBER SECRETARY-CMDA, — Madras High Court (2025-04-29)
G.SRIDHARAN v. THE DISTRICT COLLECTOR — Madras High Court (2025-04-29)
S.MAHESH v. THE TAMILNADU INDUSTRIAL INVESTMENT CORPORATION LTD., — Madras High Court (2025-04-29)
M/S.SREE GANESH ASPHALTS v. THE COMMISSIONER — Madras High Court (2025-04-28)