SATHISH NINAN, . SHOBA ANNAMMA EAPEN
93 recorded High Court judgment(s) · 2019–2025
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 93 |
Disposal nature
| DISMISSED | 24 |
| DISMISSED AS INFRUCTUOUS | 18 |
| ALLOWED | 16 |
| DISPOSED OF | 15 |
| ALLOWED IN PART | 9 |
| DISMISSED FOR NON PROSECUTION | 6 |
| DISMISSED AS NOT PRESSED | 2 |
| DISMISSED AS WITHDRAWN | 2 |
Recent judgments
- P.V. SHERIEN (LEGAL HEIR OF LATE SHRI. P.V. GANGADHARAN) v. THE COMMISSIONER OF INCOME TAX — Kerala High Court (2025-04-11)
- SIVADAS v. PUSHPA — Kerala High Court (2025-04-11)
- SIVADAS v. PUSHPA — Kerala High Court (2025-04-11)
- SULABHA DEVI.C.C. v. ANAND.P.K.V. — Kerala High Court (2025-04-11)
- SUNTEC BUSINESS SOLUTIONS PVT. LTD v. UNION OF INDIA — Kerala High Court (2025-04-10)
- BINDHU v. RAJENDRAN — Kerala High Court (2025-04-10)
- JOHNY JOHN v. JAINY SASANKAN @ JAINYMOL K..JOSEPH — Kerala High Court (2025-04-10)
- FARISHA v. ABDUL NAZAR — Kerala High Court (2025-04-10)
- SOUMYA v. SANIL KUMAR — Kerala High Court (2025-04-10)
- JACOB MATHEW v. SALAJ J.P. — Kerala High Court (2025-04-10)
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