SATHISH NINAN, . JOHNSON JOHN

32 recorded High Court judgment(s) · 2017–2024

Courts

Kerala High Court

DISMISSED	11
DISPOSED OF	7
ALLOWED	6
DISMISSED FOR NON PROSECUTION	2
DISMISSED AS INFRUCTUOUS	2
REJECTED	1
ALLOWED IN PART	1
DISMISSED AS ABATED	1

RAVEENDRANADHAN (DIED) v. STATE OF KERALA — Kerala High Court (2024-09-09)
THE STATE OF KERALA v. A. PREMAKUMARI — Kerala High Court (2024-08-08)
NAGENDRANATH P. THIRUKODE v. INDIRA NAIR — Kerala High Court (2024-08-07)
INDIRA NAIR v. NAGENDRANATH P.THIRUKODE — Kerala High Court (2024-08-07)
ABDUL JALEEL, v. ABDUL GAFOOR — Kerala High Court (2024-08-06)
PATHUMMAKUTTY v. KUNHAHAMMEDKUTTY — Kerala High Court (2024-08-06)
P.V. JOSEPH v. ANOOP C.V — Kerala High Court (2024-08-05)
Meros Mathew v. DR. ANCY CHERIAN — Kerala High Court (2024-08-02)
N.M. SHENOY v. SHERIN KAREEM — Kerala High Court (2024-08-02)
STATE OF KERALA v. T.R.RAJAM — Kerala High Court (2024-08-02)