SATHISH NINAN

9,179 recorded High Court judgment(s) · 2013–2025

Courts

Kerala High Court

9179

DISPOSED OF	4973
DISMISSED	1134
ALLOWED	1043
CLOSED	555
DISMISSED AS WITHDRAWN	380
DISMISSED AS INFRUCTUOUS	362
DISMISSED AS NOT PRESSED	264
DISMISSED FOR NON PROSECUTION	215

SAHTEESH KUMAR v. THE MANAGING DIRECTOR — Kerala High Court (2025-03-26)
C.R. VENUGOPALAN v. THE SPECIAL TAHSILDAR — Kerala High Court (2025-03-20)
LIFE INSURANCE CORPORATION OF INDIA v. AJITH KUMAR K.J — Kerala High Court (2024-08-02)
K.K.PRASANTH v. BIJU PRABHAKAR IAS, — Kerala High Court (2024-08-02)
N. NIZAMIYA v. P. S. PRAMOJ SANKAR — Kerala High Court (2024-08-02)
ADHARSH.R.S v. PROF.DR.MOHANAN KUNNUMMAL — Kerala High Court (2024-08-02)
PRASAD B v. T.K MOHIT — Kerala High Court (2024-08-02)
SUSAMMA THOMAS v. THE KUMARAKOM SERVICE CO-OPERATIVE BANK — Kerala High Court (2024-06-20)
M.K.BOSE v. THE KERALA STATE DEVELOPMENT CORPORATION FOR SCHEDULE CASTE AND SCHEDULED TRIBES LIMITED — Kerala High Court (2024-06-12)
VINEETH CHANDRAN.C v. STATE OF KERALA — Kerala High Court (2024-06-12)