SATHI KUMAR SUKUMARA KURUP
5,015 recorded High Court judgment(s) · 2017–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 5015 |
Disposal nature
| DISPOSED OF | 1371 |
| ALLOWED | 1036 |
| DISMISSED | 1017 |
| CLOSED | 502 |
| GRANTED | 443 |
| ORDERED | 118 |
| WITHDRAWN DISMISSED | 113 |
| PARTLY ALLOWED | 74 |
Recent judgments
- K.V. KOLANCHI v. P. RUKMANI — Madras High Court (2025-06-06)
- T.KANNI KOUNDER v. ELLAMMAL — Madras High Court (2025-06-06)
- CHINNUSAMY REDDIAR(DIED) v. R.SRINIVASAN — Madras High Court (2025-06-06)
- C. MURUGAN (DECASED) v. MADHU S/O KANNU GOUNDER(DIED) — Madras High Court (2025-06-06)
- JOHN AMALRAJ(DECEASED) v. P.S.SETHURAMAN — Madras High Court (2025-06-06)
- K. CHIDAMBARAM (DECEASED) v. M.PALANIAPPAN (DECEASED) — Madras High Court (2025-06-06)
- Minor. Mohitra v. K. Palaniappan — Madras High Court (2025-06-03)
- D.SARASWATHI v. R. KRISHNAVENI — Madras High Court (2025-06-03)
- R.RAJA v. M/S. KALA FASHION PVT LTD — Madras High Court (2025-06-03)
- S. AMARNATH v. A.K. ELAMURUGAN — Madras High Court (2025-06-03)
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