LexSASHIKANTA MISHRA
18,658 recorded High Court judgment(s) · 2021–2026
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 18658 |
Disposal nature
| Disposed Off | 18078 |
| Withdrawn | 209 |
| Allowed | 133 |
| Dismissed | 52 |
| Converted | 45 |
| Dropped | 45 |
| Rejected | 31 |
| (unspecified) | 17 |
Recent judgments
- ADITYA DASH v. STATE OF ODISHA — Orissa High Court (2026-05-22)
- PRABHAT KUMAR PRADHAN v. STATE OF ODISHA — Orissa High Court (2026-05-22)
- JHUMPUDI DEI v. TUSARKANTA TUDU — Orissa High Court (2026-05-22)
- SANKUNTALA SAHOO v. STATE OF ODISHA — Orissa High Court (2026-05-22)
- DR. POOJA DASHMISHRA v. STATE OF ODISHA — Orissa High Court (2026-05-22)
- SANTOSH KUMAR PRADHAN v. STATE OF ODISHA — Orissa High Court (2026-05-22)
- GARGI DASH v. STATE OF ODISHA — Orissa High Court (2026-05-22)
- SURYAKANTA DAS v. STATE OF ODISHA — Orissa High Court (2026-05-22)
- SMRUTI PRANGYA BEHERA v. STATE OF ODISHA — Orissa High Court (2026-05-22)
- MAHENDRA MUNDA v. STATE OF ODISHA — Orissa High Court (2026-05-22)