LexSARRAF G S
259 recorded High Court judgment(s) · 2006–2010
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 259 |
Disposal nature
| DISMISSED | 118 |
| PEREMPTORY | 58 |
| ALLOWED | 46 |
| DISPOSED OF | 27 |
| PARTLY ALLOWED | 5 |
| WITHDRAWN | 5 |
Recent judgments
- STATE v. IMRAN @ OOKAR — Rajasthan High Court (2010-02-18)
- ZAUL HAQ v. STATE AND ANOTHER — Rajasthan High Court (2010-02-18)
- RAMZAN AND ANR v. STATE — Rajasthan High Court (2010-02-16)
- KALULAL v. STATE — Rajasthan High Court (2010-02-04)
- KALU LAL v. STATE — Rajasthan High Court (2010-02-04)
- JAGDISH PRASAD KEER v. STATE OF RAJASTHAN THROUGH P.P. — Rajasthan High Court (2010-01-29)
- SMT. VIMLA SINGODIYA v. STATE OF RAJASTHAN THROUGH P.P. — Rajasthan High Court (2010-01-29)
- RAJENDRA v. STATE OF RAJASTHAN THROUGH P.P. — Rajasthan High Court (2010-01-29)
- RAKESH AND ORS. v. STATE OF RAJASTHAN THROUGH P.P. — Rajasthan High Court (2010-01-29)
- RAM NIWAS URF RAMA v. STATE OF RAJASTHAN — Rajasthan High Court (2010-01-29)