(.) . SAROJNEI SAKSENA

20 recorded High Court judgment(s) · 2014–2024

Courts

Disposal nature

Recent judgments

• RELIANCE GENERAL INSURANCE COMPANY LTD v. SEEMA YADAV & ORS — Punjab & Haryana High Court (2024-12-18)
• RAKMUDDIN @RUKMU v. UMAR MOHD AND ANR — Punjab & Haryana High Court (2019-12-09)
• PRATHVI SINGH v. THE TRANSPORT COMMISSIONER HARYANA AND ORS — Punjab & Haryana High Court (2019-08-19)
• JAGDAMBA COOP TRANSPORT SOCIETY LTD. AND ORS. v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2019-07-18)
• BANWARI LAL v. VIDHYA DEVI AND ANR. — Punjab & Haryana High Court (2018-12-04)
• BALJINDER SINGH v. JYOTI RANI — Punjab & Haryana High Court (2018-11-13)
• MUNI DEVI AND ANR v. SHIRAJ AHMED AND ANR — Punjab & Haryana High Court (2018-07-27)
• PARDEEP KUMAR AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2018-05-31)
• PARKASH SINGH v. STATE OF PUNJAB ETC. — Punjab & Haryana High Court (2018-05-03)
• WARSINA v. MUSTAFA AND ORS — Punjab & Haryana High Court (2018-03-06)