SAROJ YADAV,RAMESH SINHA

4,013 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

4013

Dismiss other than merit(DD/Non Prosec./Abated)	2939
Dismissed on merits/Rejected	549
Disposed off/Decided on merits	267
DISMISSED AS INFRUCTUOUS	166
Allowed/Partly Allowed on merits/Granted	57
Consigned to Record	26
DISMISSED AS NOT PRESSED	5
DISMISSED AS WITHDRAWN	2

FATIMA v. State of U.P. — Allahabad High Court (2022-12-16)
ABDUL SHUBHAN THRU. SHADAB KHAN v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT., LKO. AND OTHERS. — Allahabad High Court (2022-12-16)
RAHUL BHOLA @ RAHUL AHMAD v. STATE OF U.P. THRU. ATS, GOMTI NAGAR, LUCKNOW — Allahabad High Court (2022-12-16)
SMT. SADHANA and ANR. v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. and ORS. — Allahabad High Court (2022-12-16)
MOHAMMAD SALIM v. STATE OF U.P. THRU. ATS, GOMTI NAGAR, LUCKNOW — Allahabad High Court (2022-12-16)
GULAB CHANDRA PANDEY THRU WIFE JYOTI PANDEY v. STATE OF U.P. AND OTHERS — Allahabad High Court (2022-12-16)
MANGRU MAURYA v. STATE OF U.P.THRU.ADDL.CHIEF SECY.HOME LUCKNOW and ORS. — Allahabad High Court (2022-12-16)
SHANTI DEVI v. STATE OF U.P.THRU.SECY.HOME LUCKNOW and ORS. — Allahabad High Court (2022-12-16)
AWADHESH KUMAR SINGH and OTHERS v. STATE OF U.P. THRU. SECY. HOME. LKO and OTHERS — Allahabad High Court (2022-12-16)
SMT. SNEHA VERMA THRU. FATHER IN LAW SRI UMA SHANKAR v. STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF HOME LKO. AND OTHERS — Allahabad High Court (2022-12-16)