SAROJ YADAV,RAJESH SINGH CHAUHAN

51 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

Disposed off/Decided on merits	23
DISMISSED AS NOT PRESSED	13
Dismissed on merits/Rejected	11
Allowed/Partly Allowed on merits/Granted	2
DISMISSED AS INFRUCTUOUS	2

MANOJ SHUKLA @ GUDDU SHUKLA @ MANOJ KUMAR AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2022-11-25)
SOEB AHMAD ALIAS SONU v. STATE OF UP THRU. PRIN. SECY. HOME CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2022-11-25)
ASHIF KHAN v. STATE OF UP THRU. SECY. HOME DEPTT. CIVIL SECTT. UP LKO. AND OTHERS — Allahabad High Court (2022-11-25)
HASAN MOHAMMAD v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO AND OTHERS — Allahabad High Court (2022-11-25)
RAM SINGH YADAV @ RAM SINGH DAMAD YADAV AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. MINISTRY OF HOME, LKO. AND OTHERS — Allahabad High Court (2022-11-25)
SABIT RAM AND OTHERS v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME LKO AND OTHERS — Allahabad High Court (2022-11-25)
DWARIKA @ DAVIKA AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME AND OTHERS — Allahabad High Court (2022-11-25)
IRSHAD HASAN v. STATE OF U.P. THRU. ADDL. CHIEF SECY.HOME LKO. AND OTHERS — Allahabad High Court (2022-11-25)
ANIL AGNIHOTRI ALIAS ANIL KUMAR v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO AND OTHERS — Allahabad High Court (2022-11-25)
RAM DEVI MISHRA v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. AND OTHERS — Allahabad High Court (2022-11-25)