SAROJ YADAV,RAJAN ROY

96 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

Disposed off/Decided on merits	67
Dismissed on merits/Rejected	18
Dismiss other than merit(DD/Non Prosec./Abated)	5
Allowed/Partly Allowed on merits/Granted	3
DISMISSED AS WITHDRAWN	2
DISMISSED AS INFRUCTUOUS	1

ALOK KUMAR AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME, LKO. AND OTHERS — Allahabad High Court (2022-09-23)
DEEKSHA VERMA AND ANR v. STATE OF U.P. THRU. PRIN. SECY. GOVT. OF U.P. CIVIL SECRT. LKO. AND ORS — Allahabad High Court (2022-09-23)
RAM SHANKAR YADAV v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME, LKO. AND OTHERS — Allahabad High Court (2022-09-23)
DHARAM RAJ v. STATE OF U.P. THRU. SECY. DEPTT. OF HOME AND OTHERS — Allahabad High Court (2022-09-23)
SHRI PAL v. STATE OF U.P. THRU. PRIN. SECY. HOME CIVIL SECRETT. U.P. LUCKNOW AND OTHERS — Allahabad High Court (2022-09-23)
SANJAY KUMAR MAURYA AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO AND OTHERS — Allahabad High Court (2022-09-23)
MOHD. SALMAN v. STATE OF U.P. THRU. SECY. HOME, LKO. AND OTHERS — Allahabad High Court (2022-09-23)
KANDHAI v. STATE OF U.P. THRU. PRIN. SECY. HOME AND OTHERS — Allahabad High Court (2022-09-23)
MOBEEN ALIAS MUBEEN AND OTHERS v. STATE OF U.P. THRU. SECY. HOME CIVIL SECRETT. LUCKNOW AND OTHERS — Allahabad High Court (2022-09-23)
ASHISH MISHRA AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO AND OTHERS — Allahabad High Court (2022-09-23)