SAROJ YADAV,DEVENDRA KUMAR UPADHYAYA

21 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• SUCHIT v. STATE OF U.P. THRU. PRIN. SECY. HOME CIVIL SECRETT. U.P. LKO. AND OTHERS — Allahabad High Court (2023-03-31)
• TITU v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF REVENUE CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2023-03-31)
• NTPC SAHKARI AWAS SAMITI LTD. , GAUTAM BUDDHA NAGAR THRU. ITS SECY. AND ANOTHER v. U.P. STATE COOPERATIVE SOCIETY ELECTION COMM.LKO. THRU.CHIEF ELECTION COMMISSIONER/SECY. AND OTHERS — Allahabad High Court (2023-03-31)
• PRAHLAD v. STATE OF U.P. THRU. SECY. HOME, CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2023-03-31)
• VIJAY KUMAR SAHU v. STATE OF U.P. THRU. ITS SECY. DEPTT. OF GEOLOGY AND MINING U.P. CIVIL SECRT. LKO. AND ANOTHER — Allahabad High Court (2023-03-31)
• RAVIENDRA BAHADUR SINGH v. STATE OF U.P. THRU. PRIN. SECY. HOME, CIVIL SECTT. LKO. U.P. AND OTHERS — Allahabad High Court (2023-03-31)
• KUSUMA AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF FOOD AND SUPPLY CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2023-03-31)
• LAL JI ALIAS LAL JI YADAV v. STATE OF U.P. THRU. PRIN. SECY. TRANSPORT DEPTT., CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2023-03-31)
• RAM SAWARI v. STATE OF U.P. THRU. D.M. , GONDA AND OTHERS — Allahabad High Court (2023-03-31)
• JANARDAN PRATAP SINGH v. STATE OF U.P. THRU. PRIN. SECY. PANCHAYATI RAJ, CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2023-03-31)