SAROJ YADAV,ATTAU RAHMAN MASOODI

158 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

158

Disposed off/Decided on merits	81
Dismissed on merits/Rejected	26
DISMISSED AS WITHDRAWN	18
DISMISSED AS INFRUCTUOUS	15
Dismiss other than merit(DD/Non Prosec./Abated)	8
Allowed/Partly Allowed on merits/Granted	5
Consigned to Record	4
DISMISSED AS NOT PRESSED	1

JYOTI AND ANOTHER v. THE STATE OF U.P. THRU. PRIN. SECY. HOME, LUCKNOW AND OTHERS — Allahabad High Court (2023-06-27)
SMRITI SRIVASTAVA AND ANOTHER v. STATE OF U.P. THRU. SECY. DEPTT. OF HOME, U.P. LUCKNOW AND OTHERS — Allahabad High Court (2023-06-27)
HAROON v. STATE OF U.P. THRU. ITS ADDL. CHIEF SECY., DEPTT. OF HOME, LUCKNOW AND OTHERS — Allahabad High Court (2023-06-27)
AMAR SINGH AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME, LUCKNOW AND OTHERS — Allahabad High Court (2023-06-27)
PEER MOHAMMAD ALIAS SONU v. STATE OF U.P. THRU. SECY. DEPTT. OF HOME CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2023-06-27)
SMT. REETA GUPTA AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2023-06-27)
MOHAMMAD AAMIR ANSARI @ ALLAHABADI v. STATE OF U.P. THRU. PRIN. SECY. HOME, CIVIL SECTT. GOVT. OF U.P. LKO. AND 2 OTHERS — Allahabad High Court (2023-06-27)
SMT. POOJA KUMARI GAUTAM AND ANOTHER v. STATE OF U.P. THE PRIN. SECY. HOME CIVIL SECTT. U.P. LKO. AND 5 OTHERS — Allahabad High Court (2023-06-27)
MOHD. FAIZAN AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. HOME CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2023-06-27)
GANGA BAKSH SINGH AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME CIVIL SECTT. U.P. GOVT. LKO. AND OTHERS — Allahabad High Court (2023-06-27)