SAROJ YADAV

1,219 recorded High Court judgment(s) · 2022–2023

Courts

Allahabad High Court

1219

Dismissed on merits/Rejected	323
Allowed/Partly Allowed on merits	296
Allowed/Partly Allowed on merits/Granted	235
Dismiss other than merit(DD/Non Prosec./Abated)	139
Dismissed on merits	83
DISMISSED AS INFRUCTUOUS	77
Disposed off/Decided on merits	59
DISMISSED AS NOT PRESSED	5

DINESH KUMAR v. STATE OF U.P. THRU. PRIN. SECY. HOME — Allahabad High Court (2023-04-28)
RAJENDRA KUMAR NISHAD v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. — Allahabad High Court (2023-04-21)
SALIKRAM AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND ANOTHER — Allahabad High Court (2023-04-21)
SANTOSH HARIJAN @ MOTE @ BHAGAT v. STATE OF U.P. THRU. PRIN. SECY. HOME CIVIL SECRT. LKO — Allahabad High Court (2023-04-21)
VIJAY KUMAR ALIAS VIJAY KUMAR YADAV v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND ANOTHER — Allahabad High Court (2023-04-21)
SATYAM PANDEY v. STATE OF U.P. THRU. SECY. HOME LKO. — Allahabad High Court (2023-04-21)
NASEEM RAINI v. STATE OF U.P. THRU. ADDL. CHIEF SECY DEPTT. OF HOME LKO. — Allahabad High Court (2023-04-21)
KAMLU v. STATE OF U.P. THRU. PRIN.SECY. HOME LKO. — Allahabad High Court (2023-04-21)
PRAMOD KUMAR KASHYAP v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. — Allahabad High Court (2023-04-21)
AMAN YADAV v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. — Allahabad High Court (2023-04-21)