SARANG VIJAYKUMAR KOTWAL, SHYAM C. CHANDAK

38 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• NITESH SHETTY S/O P.V. SHETTY AND ANR v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2025-09-17)
• UTTAM VASANT KALEL v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-07-18)
• RAHUL BHIMRAO RATHOD v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-07-17)
• BHIMRAO DEVRAO RATHOD AND ANR. v. STATE OF MAHARASHTRA — Bombay High Court (2025-07-17)
• RAJU MAHADEO CHAVAN v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-07-17)
• VILAS BHAGVAN YELPALE v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-07-16)
• VILAS BHAGVAN YELPALE v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-07-16)
• SHIVANAND BHIMANNA MUNJANWAR @ MUNJAN v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-07-14)
• DIGAMBAR GUNDU SAWANT AND ANR v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-07-14)
• SHIVANAND BHIMANNA MUNJANWAR @ MUNJAN v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-07-14)