SARANG VIJAYKUMAR KOTWAL, S. M. MODAK

98 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• NIKHIL SHANTARAM CHOUDHARI AND ORS v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2025-05-02)
• SANTOSH SHANARRAO NISALKAR AND ORS v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2025-05-02)
• VIMAL BHAUSAHEB GUNJAL v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2025-04-30)
• SANTOSH SHANKARRAO NISALKAR AND ORS v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2025-04-30)
• VAISHALI AABA SHINDE AND ORS v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2025-04-29)
• REETA JULIUS SILVERIA AND ORS v. JOY DOMNIC ALMEDA AND ANR — Bombay High Court (2025-04-29)
• RUBAL BASWANT MODGEKAR AND ORS v. THE STATE OF MAHARAHSTRA — Bombay High Court (2025-04-24)
• NAMDEV VISHWANATH SUTAR AND ANR v. STATE OF MAHARASHTRA AND ANR — Bombay High Court (2025-04-23)
• RESHMA PANDURANG SUTAR v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2025-04-22)
• BABAN @ CHANDRAKANT VITTHAL JADHAV AND ORS v. STATE OF MAHARASHTRA AND ANR — Bombay High Court (2025-04-22)