SARANG VIJAYKUMAR KOTWAL, RANJIT MORE

619 recorded High Court judgment(s) · 2017–2017

Courts

Bombay High Court

619

OTHERS DISPOSED OFF	477
RULE ABSOLUTE	86
ALLOWED TO BE WITHDRWAN AT FINAL HEARING STAGE	30
(unspecified)	11
DISMISSED FOR NON-PROSECUTION/DEFAULT AT FINAL HEARING STAGE	4
OTHERS (DISPOSE/DISMISSED for court disposal)	2
ABATED	2
BAIL GRANTED	2

JAWAHARLAL RAMTIRTH SHARMA v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2017-08-09)
YASHMIN SULTAN SOMJI v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2017-08-04)
PRIYANKA MURAD RAJA v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2017-08-04)
SAGAR NARAYAN SANGARE AND ANR v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2017-08-04)
BHIMRAO ATMARAM TAYADE AND ORS v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2017-08-04)
BARKATULLAH ALI HASAN SHEIKH @ GUNJAN SHETH AND ANR v. STATE OF MAHARASHTRA AND ANR — Bombay High Court (2017-08-03)
ANJU ARUN GUPTA v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2017-08-03)
VIKAS PRAVIN GUPTA AND ORS v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2017-08-03)
PARESH BABUBHAI VARMA AND ORS v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2017-08-03)
NARENDRA BRIJLAL BALWANI v. THE STATE OF MAHARASHTRA — Bombay High Court (2017-08-03)