LexSARANG VIJAYKUMAR KOTWAL, R.M. SAVANT
892 recorded High Court judgment(s) · 2009–2018
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 892 |
Disposal nature
| OTHERS DISPOSED OFF | 370 |
| Disposed Off | 135 |
| DISPOSED OFF | 83 |
| RULE ABSOLUTE | 71 |
| DISMISSED | 58 |
| ALLOWED TO BE WITHDRWAN AT FINAL HEARING STAGE | 49 |
| (unspecified) | 36 |
| Dismissed | 35 |
Recent judgments
- SOHAIL KASAM SHAIKH v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2018-12-03)
- SOHAIL KASAM SHAIKH v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2018-12-03)
- FRENY PHIROZ CHOWNA AND ANR. v. SUBHAS ANDREW DIAS — Bombay High Court (2018-09-06)
- FRENY P CHOWNA (SINCE DECEASED) AND ANR v. SUBHAS ANDREW DAIS — Bombay High Court (2018-09-06)
- ASIF BADREMUNIR TAHASILDAR v. STATE OF MAHARASHTRA AND ANR — Bombay High Court (2018-05-04)
- ABDUL KHALID SATTAR SHAIKH AND ORS. v. THE STATE OF MAHARASHTRA AND ANR. — Bombay High Court (2018-05-04)
- ASIF BADREMUNIR TAHASILDAR v. STATE OF MAHARASHTRA AND ANR — Bombay High Court (2018-05-04)
- MR. DHIRAAJ DILIP CHOWDHURY v. MRS. PARI BOSE W/O DHIRAAJ CHOWDHURY — Bombay High Court (2018-05-04)
- MR. DHIRAAJ DILIP CHOWDHURY v. MRS. PARI BOSE W/O DHIRAAJ CHOWDHURY — Bombay High Court (2018-05-04)
- VINAY NAGENNDRA KUMAR DUBEY v. HIRA DEEPCHAND JOGESHWAR AND ANR — Bombay High Court (2018-05-04)