SARANG VIJAYKUMAR KOTWAL, . NEELA KEDAR GOKHALE

42 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• ANUJA D/O UDDHAVRAO PAUL v. STATE OF MAHARASHTRA AND ANR — Bombay High Court (2024-12-18)
• SARFARAJ KHALIL PATHAN AND ORS. v. STATE OF MAHARASHTRA AND ANR. — Bombay High Court (2024-12-18)
• KARUNA SHRIKRISHNA AVASARE AND ORS v. THE STATE OF MAHARASHTRA — Bombay High Court (2024-12-18)
• KALPAK RAVIKANT SHAH AND ORS. v. STATE OF MAHARASHTRA — Bombay High Court (2024-12-17)
• SHEHZAD ISHRAT MIRZA AND ANR. v. STATE OF MAHARASHTRA AND ANR. — Bombay High Court (2024-12-17)
• SUNIL SADASHIV MALI AND ORS v. STATE OF MAHARASHTRA AND ANR — Bombay High Court (2024-12-12)
• GABRIAL PASKAL FARNANDES v. THE STATE OF MAHARASHTRA — Bombay High Court (2024-12-12)
• VINOD SURYAKANT RONGE v. THE STATE OF MAHARASHTRA — Bombay High Court (2024-12-12)
• KISANSING KALYANSING DHANIWALE AND ORS v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2024-12-11)
• SANJAY PRASHANT DESHMANE AND ORS v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2024-12-11)