LexSARANG VIJAYKUMAR KOTWAL,NATIONAL LOK ADALAT
28 recorded High Court judgment(s) · 2019–2019
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 28 |
Disposal nature
| Allowed | 19 |
| Allowed To be withdrawn | 6 |
| Disposed Off | 3 |
Recent judgments
- ENKI GLASS INDUSTRIES PRIVATE LIMITED v. DAMAN POLYMERS (INDIA) PRIVATE LIMITED — Bombay High Court (2019-07-13)
- ENKI GLASS INDUSTRIES PRIVATE LIMITED v. DAMAN POLYMERS (INDIA) PRIVATE LIMITED — Bombay High Court (2019-07-13)
- THE STATE OF MAHARASHTRA AND ORS. v. SAWLERAM MAHADU DIGHE — Bombay High Court (2019-03-17)
- THE STATE OF MAHARASHTRA AND ORS. v. SHRI GANPAT ARJUN DIGHE D/H SHRI MAHADU GANPAT DIGHE — Bombay High Court (2019-03-17)
- THE STATE OF MAHARASHTRA AND ORS. v. AHILU BABU DIGHE — Bombay High Court (2019-03-17)
- THE STATE OF MAHARASHTRA AND ORS. v. PANDURANG RAMAJI DIGHE — Bombay High Court (2019-03-17)
- THE STATE OF MAHARASHTRA AND ORS. v. POPAT MALHARI DIGHE AND ORS. — Bombay High Court (2019-03-17)
- THE STATE OF MAHARASHTRA v. MAHADU C. CHAKVE and ORS. — Bombay High Court (2019-03-17)
- THE STATE OF MAHARASHTRA AND ORS. v. TUKARAM MAHADU DIGHE — Bombay High Court (2019-03-17)
- THE STATE OF MAHARASHTRA v. BABAN G. MASKHRE — Bombay High Court (2019-03-17)