LexSARANG VIJAYKUMAR KOTWAL, INDRAJIT MAHANTY
320 recorded High Court judgment(s) · 2019–2019
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 320 |
Disposal nature
| Disposed Off | 162 |
| OTHERS DISPOSED OFF | 71 |
| (unspecified) | 28 |
| DISPOSED OFF | 13 |
| Dismissed | 12 |
| Allowed To be withdrawn | 7 |
| Allowed | 5 |
| ALLOWED TO BE WITHDRAWN AT ADMISSION STAGE | 5 |
Recent judgments
- RICHA GAJENDRA KOKATE v. GAJENDRA DHONDU KOKATE — Bombay High Court (2019-07-23)
- HARSHAD DILIP JOSHI v. MRS.MAITHILI HARSHAD JOSHI — Bombay High Court (2019-07-23)
- SHRI. ASHOK KISANRAO HANDE AND ORS v. THE STATE OF MAHARASHTRA, DEPT OF CO-OPERATION, MARKETING AND TEXTILE AND ORS — Bombay High Court (2019-03-25)
- SRINIVAS KISHOR SANGA v. THE COMMISSIONER OF POLICE AND ORS. — Bombay High Court (2019-03-19)
- SRINIVAS KISHOR SANGA v. THE COMMISSIONER OF POLICE AND ORS. — Bombay High Court (2019-03-19)
- PRAVINKUMAR MALLAPPA PUJARI v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2019-03-11)
- PRAVINKUMAR MALLAPPA PUJARI v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2019-03-11)
- RAJIV SONI S/O LATE JANAK RAJ SONI v. THE STATE OF MAHARASHTRA AND ANR. — Bombay High Court (2019-03-11)
- AMOL VITTHAL VAHILE AND ORS v. THE STATE OF MAHARASHTRA — Bombay High Court (2019-03-11)
- SHRI. MRUTYNUJAY BHALCHANDRA KALYANI v. SOU. SMITA MRUTYUNJAY KALYANI — Bombay High Court (2019-03-08)