LexSARANG VIJAYKUMAR KOTWAL
9,196 recorded High Court judgment(s) · 2014–2025
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 9196 |
Disposal nature
| Disposed Off | 3117 |
| Allowed | 1684 |
| Allowed To be withdrawn | 1149 |
| OTHERS DISPOSED OFF | 824 |
| Rejected | 633 |
| ANTICIPATORY BAIL GRANTED | 476 |
| BAIL GRANTED | 364 |
| Dismissed | 316 |
Recent judgments
- LATA KHKERA @ ANITA BHATIA v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-09-16)
- MILIND KERABA WAVARE v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-08-01)
- JAGANNATH YASHWANT ADAKE v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2025-08-01)
- SAGAR MAHENDRA MOHITE v. STATE OF MAHARASHTRA AND ANR — Bombay High Court (2025-08-01)
- RAJENDRA DINKAR LOHAR v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2025-07-31)
- DNYANESHWAR @ DON VISHNU DESHMUKH v. THE STATE OF MAHARASHTRA AND ANR. — Bombay High Court (2025-07-30)
- SHRI.YASHWANT JANRAO RAMAGADE v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-07-30)
- DNYANESHWAR @ DON VISHNU DESHMUKH v. THE STATE OF MAHARASHTRA AND ANR. — Bombay High Court (2025-07-30)
- YASHWANT JANRAO RAMAGADE v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-07-30)
- SMITA BAPUSO PATIL v. STATE OF MAHARASHTRA AND ANR — Bombay High Court (2025-07-29)