SARANG VIJAYKUMAR KOTWAL, BHARAT P. DESHPANDE
733 recorded High Court judgment(s) · 2022–2022
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| Bombay High Court | 733 |
Disposal nature
| DISPOSED OFF | 375 |
| Withdrawn | 215 |
| APPLICATION ALLOWED | 83 |
| DISMISSED | 50 |
| CONVERTED TO OTHER TYPE | 6 |
| RULE ABSOLUTE | 2 |
| BAIL GRANTED / REJECTED | 1 |
| LEAVE TO APPEAL GRANTED/REFUSED | 1 |
Recent judgments
- SHRIKRUSHNA NAMDEV WAGH v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-07-22)
- DNYANDEV ANNASAHEB MULEY AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2022-07-22)
- SANGHPAL RAMESH AWACHAR v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-07-21)
- DR. MIRZA SHAHEEN W/O. KHAN RIZWAN v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2022-07-21)
- MOHAMMED TALHA S/O. MOHAMMED ANIS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2022-07-21)
- AWADHUT @ RAHUL BALU GIRI (C/11161) v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-07-21)
- AWADHUT @ RAHUL BALU GIRI (C/11161) v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-07-21)
- AJAY PRAKASH KEWAT v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2022-07-21)
- MONAL W/O. SANGHPAL AWACHAR AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2022-07-21)
- SANGHPAL RAMESH AWACHAR AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-07-21)
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