LexSARANG VIJAYKUMAR KOTWAL, B.R. GAVAI
606 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 606 |
Disposal nature
| OTHERS DISPOSED OFF | 535 |
| (unspecified) | 24 |
| REJECTED FOR NOT REMOVING OFFICE OBJECTIONS | 21 |
| APPEAL DISMISSED | 11 |
| APPEAL ALLOWED/REVERSED | 5 |
| DELAY CONDONATED/REJECTED. | 2 |
| Rejected | 2 |
| Disposed Off | 2 |
Recent judgments
- PAPPU CHHOTAN KHAN v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-08-16)
- SURESH ALIAS SURYAKANT MARUTI GORE v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-08-16)
- SURESH ALIAS SURYAKANT MARUTI GORE v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-08-16)
- SANTOSH JAYVANT JADHAV v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-08-14)
- THE STATE OF MAHARASHTRA v. DATTA MAHALU GAIKWAD AND ORS — Bombay High Court (2018-08-14)
- ATUL NATHALAL PATEL v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2018-08-14)
- VINOD VASANT SHELAR v. DATTA MAHALU GAIKWAD AND ORS — Bombay High Court (2018-08-14)
- MOHAMMAD NADIM HANIF @ BABA QURESHI v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-08-14)
- VINOD VASANT SHELAR v. DATTA MAHALU GAIKWAD AND ORS — Bombay High Court (2018-08-14)
- KAMRUDDIN SHAHABUDDIN SHAIKH v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-08-14)