SARAL SRIVASTAVA

16,097 recorded High Court judgment(s) · 2012–2026

Courts

Allahabad High Court

16097

Disposed off/Decided on merits	4983
Dismiss other than merit(DD/Non Prosec./Abated)	3463
Dismissed on merits	3443
Allowed/Partly Allowed on merits	3365
Decided by Lok Adalat	320
DISMISSED AS NOT PRESSED	253
DISMISSED AS WITHDRAWN	106
DISMISSED AS INFRUCTUOUS	54

RAM SURAT and OTHERS v. D.D.C. and OTHERS — Allahabad High Court (2026-04-23)
RAM SUBHAG AND OTHERS. v. DEPUTY DIRECTOR OF CONSOLIDATION FAIZABAD AND OTHERS. — Allahabad High Court (2026-04-20)
MITHAI LAL v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-03-16)
BINESAR v. J.D.C.AND OTHERS — Allahabad High Court (2025-07-14)
KM.CHINU RANI AND ANOTHER v. RIJWAN AND OTHERS — Allahabad High Court (2025-07-06)
RAMDEVI AND ANOTHER v. ROHIT AND ANOTHER — Allahabad High Court (2025-05-21)
RACHIT BHATNAGAR v. THE UNITED INDIA INSURANCE CO. LTD. AND 2 OTHERS — Allahabad High Court (2025-05-21)
ANMOL PANDEY AND 34 OTHERS v. STATE OF U P AND 4 OTHERS — Allahabad High Court (2025-04-28)
SUSHIL SONI v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. — Allahabad High Court (2025-04-18)
AMAR JEET v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. AND ANOTHER — Allahabad High Court (2025-04-18)