SANTOSH BORA, . S. RADHAKRISHNAN

188 recorded High Court judgment(s) · 2008–2008

Courts

Disposal nature

Recent judgments

• THE COMMISSIONER OF INCOME-TAX-CITY-VII v. M/S PREMIE FINANCE AND TRADING CO. LTD — Bombay High Court (2008-04-28)
• THE COMMISSIONER OF INCOME-TAX,MUM CITY-16 v. MRS MADHAVI M. MARIWALA — Bombay High Court (2008-04-28)
• THE COMMISSIONER OF INCOME-TAX-CITY VI MUMBAI v. M/S. GRASIM INDUSTRIES LTD. — Bombay High Court (2008-04-28)
• THE COMMISSIONER OF INCOME TAX -4, MUMBAI v. M/S HEAVEN FINANCIAL SERVICES PVT. LTD. — Bombay High Court (2008-04-28)
• THE COMMISSIONER OF INCOME TAX, MUMBAI v. GOODLASS NEROCLC PAINTS LIMITED — Bombay High Court (2008-04-28)
• THE COMMISSIONER OF INCOME TAX - 10, MUMBAI v. M/S LUPIN INVESTMENTS PVT. LTD. — Bombay High Court (2008-04-28)
• THE COMMISSIONER OF INCOME TAX, MUMBAI CITY 16, MUMBAI v. D. KISHOREKUMAR AND CO. — Bombay High Court (2008-04-28)
• THE COMMISSIONER OF INCOME TAX -4, MUMBAI v. SHRI. DHIREN B. SANGHAVI — Bombay High Court (2008-04-28)
• THE COMMISSIONER OF INCOME-TAX-2 MUMBAI v. M/S. TATA PROJECTS LTD. — Bombay High Court (2008-04-28)
• MR G.N. HEGDE v. DY. COMMISSIONER OF INCOME-TAX,MUM — Bombay High Court (2008-04-28)