SANT PARKASH

1,214 recorded High Court judgment(s) · 2019–2022

Courts

Punjab & Haryana High Court

1214

MANJIT SINGH HARRY v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2022-04-26)
JAGJIT SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2022-04-26)
BALA DEVI v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-04-26)
JASMINDER SINGH DHILLON v. STATE OF PUNJAB AND ANR — Punjab & Haryana High Court (2022-04-26)
AKWINDER KAUR v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2022-04-26)
SANJU AND ANOTHER v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-04-26)
RITESH CHOPRA v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2022-04-25)
BANTOO v. THE STATE OF HARYANA — Punjab & Haryana High Court (2022-04-25)
SUNIL KUMAR v. STATE OF PUNJAB — Punjab & Haryana High Court (2022-04-25)
PARAMJIT SINGH v. STATE OF PUNJAB AND ANOTHER — Punjab & Haryana High Court (2022-04-25)