LexSANJIV KUMAR
65 recorded High Court judgment(s) · 2026–2026
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 65 |
Disposal nature
| (unspecified) | 64 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 1 |
Recent judgments
- SMT. MITHLESH KASHYAP AND ANOTHER v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-17)
- DHRAMBIR AND ANOTHER v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-17)
- AADESH RAGHAV AND 2 OTHERS v. State of U.P. AND ANOTHER — Allahabad High Court (2026-05-11)
- RAJNEESH v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-11)
- GIRISH AND 3 OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-07)
- GEETA DEVI AND 8 OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-07)
- SUNIL KUMAR @ BABLOO v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-06)
- BHAIRAV @ SADHU @ JHALLAR v. STATE OF UP AND ANOTHER — Allahabad High Court (2026-05-06)
- MUJAHID HUSSAIN AND ANOTHER v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-06)
- DIWARI LAL AND 9 OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-06)