SANJIV KHANNA, . V. KAMESWAR RAO

134 recorded High Court judgment(s) · 2013–2015

Courts

Disposal nature

Recent judgments

• M/S MAYUR RECREATIONAL & DEV.LTD v. CIT — Delhi High Court (2015-02-13)
• UNION OF INDIA & ANR v. ASHOK KUMAR AGGARWAL — Delhi High Court (2015-01-12)
• COMMISSIONER OF INCOME TAX (CENTRAL) II v. HOME DEVELOPERS PVT.LTD. — Delhi High Court (2014-12-23)
• THE COMMISSIONER OF INCOME TAX DELHI-IV v. M/S D.C.M. LTD. — Delhi High Court (2014-12-23)
• M/S. ZENITH INFOTECH LTD. v. UNION OF INDIA — Delhi High Court (2014-12-23)
• THE COMMISSIONER OS CUSTOMS (I&G) v. NAVSHIV RETAILS PVT. LTD. — Delhi High Court (2014-12-23)
• ANAND DECORS v. COMMISSIONER OF TRADE AND TAXES, NEW DELHI — Delhi High Court (2014-12-23)
• CMMISSIONER OF INCOME TAX - 15 (ERSTWHILE CIT-IX) v. SHRI CHINTOO TOMAR — Delhi High Court (2014-12-23)
• THE COMMISSIONER OF INCOME TAX-II v. M/S JOHNSON MATTHEY INDIA P. LTD. — Delhi High Court (2014-12-23)
• COMMISSIONER OF INCOME TAX CENTRAL II v. HOME DEVELOPERS P. LTD. — Delhi High Court (2014-12-22)