SANJIV KHANNA, . SIDDHARTH MRIDUL

44 recorded High Court judgment(s) · 2012–2013

Courts

Disposal nature

Recent judgments

• MUKESH @ JURRA v. STATE GOVT. OF NCT OF DELHI — Delhi High Court (2013-04-16)
• HAMDARD LABORATORIES INDIA AND ANR v. DIRECTOR GENERAL OF INCOME TAX (EXEMPTION) — Delhi High Court (2013-04-11)
• HASIBUL REHMAN v. STATE — Delhi High Court (2013-04-09)
• RAM DASS v. STATE — Delhi High Court (2013-04-08)
• GULSHAN @ MAHENDER SINGH v. STATE — Delhi High Court (2013-04-08)
• ASHOK KUMAR KRISHNALAL PATEL & ANR. v. CONTINENTAL TEXTILE MILLS LTD. — Delhi High Court (2013-04-05)
• NAVPREET KAUR CHADHA v. UOI & ANR — Delhi High Court (2013-04-04)
• PUNIT SAKHUJA v. UOI & ANR — Delhi High Court (2013-04-04)
• KARTAR v. STATE OF THE NCT OF DELHI — Delhi High Court (2013-04-02)
• RAJESH v. STATE (NCT OF DELHI) — Delhi High Court (2013-04-02)